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The Collector,Damoh . vs Sushil Kumar Jain on 18 January, 2017

     ITEM NO.8                              REGISTRAR COURT. 2                  SECTION IVA

                                      S U P R E M E C O U R T O F       I N D I A
                                              RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C) No(s).                         39517/2013

     THE COLLECTOR,DAMOH & ORS.                                                Petitioner(s)

                                                         VERSUS

     SUSHIL KUMAR JAIN & ORS.                                                  Respondent(s)
     (with office report)


     Date : 18/01/2017 This petition was called on for hearing today.



     For Petitioner(s)
                                             Mr. Mishra Saurabh,Adv.


     For Respondent(s)
                                             Mr. Sanjay K. Agrawal,Adv.



                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Await report from the Postal Department in respect of respondent No.5.

As per tracking report notice issued to the respondent No.6 has been received back with postal remarks “No such person in this address”. Hence, learned counsel for the petitioners shall within a period of four weeks file the fresh particulars of the said respondent and he shall also take fresh steps for the service of notice to him within the same period.

List again on 27.2.2017.

(M V RAMESH) Registrar MG