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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(10) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

(10)Any sarbandh, dhura or continuous embankment less than 0.61 metre high and 1.22 metre wide at the bottom. Mode of repairs : The sarbandh shall be made full 0.61 metre high and 1.22 metre wide at the bottom throughout, unless the occupant prefers the substitution of authorised discontinuous marks.