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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Bihar - Subsection

Section 42(2)(c) in The Sakri Canals Irrigation Rules, 1952

(c)be presented or sent by post so as to reach the officer specified in clause (a) within thirty days of the date on which the Parcha was received by the Lambardar: