Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(2) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003

(2)The scales of pay shall, until orders varying the same under sub-rule (1) are passed and unless the Government Servant opts for the old scale be as shown in Appendix "A-1".