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[Cites 0, Cited by 0] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(c) in The Oil Mines Regulations, 2017

(c)the Christmas tree shall be examined for leakage at least once in thirty days by a competent person authorised for the purpose and in case any leakage is detected during such examination, the competent person shall take immediate steps to stop it;