Delhi High Court - Orders
Praveen & Anr vs Mulak Raj & Ors on 17 May, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~36 & 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 417/2016
PRAVEEN & ANR ..... Petitioners
Through: Ms. Shalini Kapoor, Ms. Promil
Mago, and Ms. Divyanshi Saxena,
Advocates
versus
MULAK RAJ & ORS ..... Respondents
Through: Mr. M. Salim, Mr. Sadaat Salim,
Advocates.
37
+ RC.REV. 427/2016 & CM APPL. 8004/2022, 25827/2023
VIPIN KUMAR SEHGAL ..... Petitioner
Through: Mr. Vivek Kawal Tandon and Mr.
Honey Khanna, Advocates
versus
MULAKH RAJ & ORS ..... Respondents
Through: Mr. M. Salim, Mr. Sadaat Salim,
Advocates.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 17.05.2023
No time left.
List on 25.07.2023 at 03:30 PM.
BY ORDER COURT MASTER MAY 17, 2023/hp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 11:53:15