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Delhi High Court - Orders

Praveen & Anr vs Mulak Raj & Ors on 17 May, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~36 & 37
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           RC.REV. 417/2016
                                                      PRAVEEN & ANR                                                             ..... Petitioners
                                                                      Through:                                   Ms. Shalini Kapoor, Ms. Promil
                                                                                                                 Mago, and Ms. Divyanshi Saxena,
                                                                                                                 Advocates

                                                                                         versus

                                                      MULAK RAJ & ORS                                                              ..... Respondents
                                                                   Through:                                      Mr. M. Salim, Mr. Sadaat Salim,
                                                                                                                 Advocates.
                                          37
                                          +           RC.REV. 427/2016 & CM APPL. 8004/2022, 25827/2023
                                                      VIPIN KUMAR SEHGAL                         ..... Petitioner
                                                                      Through: Mr. Vivek Kawal Tandon and Mr.
                                                                               Honey Khanna, Advocates

                                                                                         versus

                                                      MULAKH RAJ & ORS                                                             ..... Respondents
                                                                   Through:                                      Mr. M. Salim, Mr. Sadaat Salim,
                                                                                                                 Advocates.
                                          CORAM:
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER
                                          %                                              17.05.2023
                                                      No time left.

List on 25.07.2023 at 03:30 PM.

BY ORDER COURT MASTER MAY 17, 2023/hp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 11:53:15