Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(4)(a) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(a)Every person holding office as a member of Executive Council, or the Academic Council, as the case may be, immediately before the appointed date shall cease to hold that office.