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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(3) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(3)A Punishment Book shall be maintained by the Superintendent who shall record full particulars of the punishments inflicted by him/her, together with the nature of offences, the names of the offenders and the number of previous punishments awarded to them.