Supreme Court - Daily Orders
Dr. D. Prabhu Srinivasan vs Dr. G. Ramaprabha on 7 September, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.36 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.)........./2015
CRLMP Nos.14933-14934/2015
(Arising out of impugned final judgments and orders dated
25/04/2014 in CRLOP No. 12206/2009 and 01/04/2015 in MPSR No.
24618/2014 and passed by the High Court of Madras)
DR. D. PRABHU SRINIVASAN Petitioner(s)
VERSUS
DR. G. RAMAPRABHA AND ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 07/09/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. M. Karpaga Vinayagam, Sr. Adv.
Ms. V.S. Lakshmi,Adv.
Mr. A. Venayagam Balan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.09.09 10:47:13 IST Reason: