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Supreme Court - Daily Orders

Dr. D. Prabhu Srinivasan vs Dr. G. Ramaprabha on 7 September, 2015

Bench: Chief Justice, Amitava Roy

  ITEM NO.36                             COURT NO.1                 SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition for Special Leave to Appeal (Crl.)........./2015
                                         CRLMP Nos.14933-14934/2015

  (Arising out of impugned final judgments and orders dated
  25/04/2014 in CRLOP No. 12206/2009 and 01/04/2015 in MPSR No.
  24618/2014 and passed by the High Court of Madras)

  DR. D. PRABHU SRINIVASAN                                           Petitioner(s)

                                                VERSUS

  DR. G. RAMAPRABHA AND ANR.                                         Respondent(s)

  (with appln. (s) for c/delay in filing SLP)

  Date : 07/09/2015 These petitions were called on for hearing
  today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE AMITAVA ROY

  For Petitioner(s)                Mr. M. Karpaga Vinayagam, Sr. Adv.
                                   Ms. V.S. Lakshmi,Adv.
                                   Mr. A. Venayagam Balan,Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Dismissed.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.09.09 10:47:13 IST Reason: