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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in The Bihar Prohibition Act, 1938

(1)There shall be the following classes of prohibition authorities for the propose of this Act, namely:-
(a)the Prohibition Commissioner;
(b)the Collector;
(c)Prohibition Superintendent, who may be either honorary or stipendiary; and
(d)Prohibition Officers, who may be either honorary or stipendiary.