Section 105(2)(i) in The Central Reserve Police Force Rules, 1955

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Union of India - Subsection

Section 105(2)(i) in The Central Reserve Police Force Rules, 1955

(i)by transfer on deputation of officers having the required technical qualifications, from the rank of Lt. Colonel from the Army or Indian Police Service (Senior Scale) Officers of State Police Officers holding post of Superintendent of Police or equivalent posts, or those holding post of Deputy Superintendent of Police for a period of not less than eight years; or

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Union of India - Subsection

Section 105(2)(i) in The Central Reserve Police Force Rules, 1955