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[Cites 0, Cited by 0] [Section 23(10)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(10)(a) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(a)If satisfied that the applicant has fulfilled all the terms and conditions of application for carrying out the Aquaculture Business Operations, the Licensing Authority shall issue the license within fifteen (15) days from the date of application; or