Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Kerala - Subsection Section 5(1) in Kerala Toddy Workers' Welfare Fund Act, 1969 (1)The Government may, by notification in the Gazette add to amend or vary the scheme framed under this Act [either prospectively or retrospectively] [Inserted by Act No. 31 of 1978.]
