Supreme Court - Daily Orders
M/S Kone Elevator India (P) Ltd vs Ut Chandigarh on 13 February, 2014
Author: Chief Justice
Bench: Chief Justice
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ITEM NO.MM-1 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 133 OF 2014
M/S KONE ELEVATOR INDIA (P) LTD & ANR Petitioner(s)
VERSUS
UT CHANDIGARH & ANR Respondent(s)
(With appln(s) for ex-Parte stay and office report)
With
W.P.(C)No.130 of 2014
W.P.(C)No.137 of 2014
Date: 13/02/2014 These petitions were mentioned today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s) Mr. K.K. Mani,Adv.(Mentioned by)
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List on 21st February, 2014 before an appropriate Bench.
[ Madhu Bala ] [ Savita Sainani ]
Court Master Assistant Registrar