Madhya Pradesh High Court
M/S Nsb Bpo Solution Pvt.Ltd. vs Joint Commissioner Of Customs And ... on 27 March, 2018
THE HIGH COURT OF MADHYA PRADESH WP-13779-2017 (M/S NSB BPO SOLUTION PVT.LTD. Vs JOINT COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE) 6 Jabalpur, Dated : 27-03-2018 Shri Mukesh Agrawal, Advocate for the petitioner. Heard on I.A. No.13637/2017. It observed that after filing of the said I.A., this Court vide order dated 10/10/2017 has already modified the previous interim order sh dated 7/9/2017 passed by this Court.
e In the circumstances, we find that no further order on ad I.A.No.13637/2017 is required to be passed.
(RAVI SHANKAR JHA) Pr (RAJEEV KUMAR DUBEY) a JUDGE JUDGE hy ad M m/-
of Digitally signed by MONIKA rt CHOURASIA Date: 2018.03.27 16:35:31 +05'30' ou C h ig H