Himachal Pradesh High Court
Amit Malhotra vs . Meena Malhotra. on 29 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Amit Malhotra Vs. Meena Malhotra.
.
COPC No. 43 of 2023 29.3.2023 Present: Mr.Sahil Verma, Advocate, vice Mr.Kulwant Singh Gill, Advocate, for the petitioner.
Notice to respondent, returnable on 15th May, 2023, on taking steps within three days, be issued.
r (Vivek Singh Thakur), Judge.
29th March, 2023 (Keshav) ::: Downloaded on - 29/03/2023 20:36:22 :::CIS