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Himachal Pradesh High Court

Amit Malhotra vs . Meena Malhotra. on 29 March, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Amit Malhotra Vs. Meena Malhotra.

.

COPC No. 43 of 2023 29.3.2023 Present: Mr.Sahil Verma, Advocate, vice Mr.Kulwant Singh Gill, Advocate, for the petitioner.

Notice to respondent, returnable on 15th May, 2023, on taking steps within three days, be issued.

r (Vivek Singh Thakur), Judge.

29th March, 2023 (Keshav) ::: Downloaded on - 29/03/2023 20:36:22 :::CIS