Section 3(2)(vi) in The Bihar Goshala Rules, 1953

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State of Bihar - Subsection

Section 3(2)(vi) in The Bihar Goshala Rules, 1953

(vi)the election of each member or officer bearer shall be by a majority votes and in the case of an equality of votes the President shall have a second or casting vote.

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State of Bihar - Subsection

Section 3(2)(vi) in The Bihar Goshala Rules, 1953