Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Goa - Subsection Section 129(15) in Goa Co-operative Societies Rules, 2003 (15)The Liquidator shall keep such books and accounts as may, from time to time, be required by the Registrar.
