Section 8(2) in Professor Jayashankar Telangana State Agricultural University Act, 1963
(2)Before causing such an inspection or inquiry, intimation thereof shall be given to the University, [xxx] [The words 'or the said college or institution' omitted by Act No.50 of 1976.] which shall be entitled to have its nominee or nominees at such inspection or inquiry and to make representations in regard thereto.
