Income Tax Appellate Tribunal - Delhi
Rahul Tyagi, New Delhi vs Ito, Ward-30(4), New Delhi on 28 November, 2018
IN THE INCOME TAX APPELLATE TRIBUNAL
DELHI BENCH 'SMC', NEW DELHI
BEFORE SH. N. K. BILLAIYA, ACCOUNTANT MEMBER
ITA No.1962/DEL/2018
Assessment Year: 2012-13
Sh. Rahul Tyagi ITO,
E-287, Ground Floor, East Vs Ward-30(4),
of Kailash, New Delhi- New Delhi
110048
PAN : ABNPT6844R
(APPELLANT) (RESPONDENT)
Appellant by None
Respondent by Sh. S.L. Anuragi, Sr. DR
Date of hearing: 28/11/2018
Date of Pronouncement: 28/11/2018
ORDER
PER N. K. BILLAIYA, AM:
This appeal by the assessee is preferred against the order of the CIT(A)-10, New Delhi dated 22.06.2015 pertaining to A. Y. 2012-13.
2. None put in appearance on behalf of the assessee when the appeal was called for hearing today i.e. 28.11.2018 nor any 2 request for adjournment was filed. The notice of hearing was duly served on the assessee through Registered AD post. This gives an impression that the assessee is not interested in pursuing the appeal filed. I, therefore, have no option but to dismiss the appeal preferred by the assessee, placing reliance on the ratio of decisions in the following cases :-
1. CIT Vs. Multiplan (India) Pvt. Ltd. 38 ITD 320 (Del);
2. Late Tukoji Rao Holkar Vs. CWT (1996) 223 ITR 480 (MP)
3. In the result, the appeal is filed by the assessee is dismissed.
Order pronounced in the open court on 28.11.2018.
Sd/-
(N. K. BILLAIYA) ACCOUNTANT MEMBER *NEHA* Date:- .11.2018 Copy forwarded to:
1. Appellant
2. Respondent
3. CIT
4. CIT(Appeals)
5. DR: ITAT ASSISTANT REGISTRAR ITAT NEW DELHI 3 Date of dictation 28.11.2018 Date on which the typed draft is placed before the dictating Member Date on which the typed draft is placed before the Other member Date on which the approved draft comes to the Sr.PS/PS Date on which the fair order is placed before the Dictating Member for Pronouncement Date on which the fair order comes back to the Sr. PS/ PS Date on which the final order is uploaded 29.11.2018 on the website of ITAT Date on which the file goes to the Bench Clerk Date on which file goes to the Head Clerk.
The date on which file goes to the Assistant Registrar for signature on the order Date of dispatch of the Order