Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(9) in The Tamil Nadu Additional Assessment and Additional Water-Cess Act, 1963 (9)"settlement notification" includes a re-settlement notification;[x x x] [Clause (9A) omitted by Tamil Nadu Act 39 of 1981.]
