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[Cites 0, Cited by 0] [Section 432(9)] [Section 432] [Entire Act]

State of Tamilnadu - Subsection

Section 432(9)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)for the testing of water pipes and drains in private premises, the recovery or the apportionment of the cost of such testing, and breaking up of group or of buildings for the purpose of such testing;