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[Cites 0, Cited by 0] [Section 375] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 375(c) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(c)manipulates any part of the body of a woman so as to cause penetration into the vagina, urethra, anus or any part of body of such woman or makes her to do so with him or any other person; or