Himachal Pradesh High Court
M/S Him Cylinders Ltd. & Anr. vs . Central Excise And on 9 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
M/s Him Cylinders Ltd. & Anr. Vs. Central Excise and Customs Department Cr. MMO No. 1167/2022 .
09.12.2022 Present: Ms. Heena Chauhan, Advocate, for the petitioners.
Mr. Balram Sharma, DSGI, for the respondent.
Cr. MMO No. 1167/2022 & Cr. MP No. 3784/2022 Notice. Mr. Balram Sharma, learned Deputy Solicitor General of India, accepts service of notice on behalf of the respondent and seeks time to file reply.
List on 6th January, 2023.
( Sushil Kukreja ) Judge 9th December, 2022 (raman) ::: Downloaded on - 09/12/2022 20:35:33 :::CIS