Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(2) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

(2)The Director shall be the Principal Executive and Academic Officer of the Institute and shall exercise general supervision and control over the affairs of the Institute and give effect to the decisions of the authorities of the Institute.