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State of Madhya Pradesh - Section

Section 426B in The M.P. Municipal Corporation Act, 1956

426B. [ Delegation of powers. [Inserted by M.P. Act No. 27 of 1994.]

- The State Government may, by notification delegate to any officer subordinate to it all or any of the powers conferred upon it by or under this Act except the powers [under Section 422].Part-X Chapter XXXVIIBye-Laws