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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(c) in The India Belting And Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1992

(c)"Company" means the India Belting and Cotton Mills Limited, being a company as defined in the Companies Act, 1956, and having its registered office at 15, Satish Chandra Ghosh Lane, Serampore, Hooghly;