Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(1)(a) in The United Provinces Minor Irrigation Works Act, 1920 (a)a specification and plan of the work which it is proposed to maintain and an estimate of the capital or recurring expenditure involved thereby;