Madhya Pradesh High Court
Dr. Ashok Chaturvedi vs Smt. Aruna Sharma on 6 November, 2012
Conc.615 of 2011.
6.11.2012.
Shri Dhananjay Chaturvedi for the petitioner.
Shri Sanjay Dwivedi for the respondents.
The order dt.13.12.2010 passed by this Court in W.P. No.17807/10(S) has been complied with.
In view of the aforesaid, no further action is required. Proceedings are closed with no order as to costs.
(Krishn Kumar Lahoti) Judge Khan*