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Madhya Pradesh High Court

Dr. Ashok Chaturvedi vs Smt. Aruna Sharma on 6 November, 2012

                                Conc.615 of 2011.




        6.11.2012.
               Shri Dhananjay Chaturvedi for the petitioner.
               Shri Sanjay Dwivedi for the respondents.

The order dt.13.12.2010 passed by this Court in W.P. No.17807/10(S) has been complied with.

In view of the aforesaid, no further action is required. Proceedings are closed with no order as to costs.

(Krishn Kumar Lahoti) Judge Khan*