Section 55(2) in Potti Sreeramulu Telugu University Act, 1985
(2)Where such provident or pension fund has been so constituted, the Government may declare that the provisions of the Provident Fund's Act, 1925, (Central Act 9 of 1925) shall apply to such funds as if it were a Government Provident Fund.The Schedule[see section 29(1)]The Statutes of The UniversityThe Vice-Chancellor
