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Supreme Court - Daily Orders

M/S.Mdlr Resorts P.Ltd. Etc. vs C.I.T. . on 7 August, 2014

                                      IN THE SUPREME COURT OF INDIA
                                      CIVIL APPELLATE JURISDICTION

              REVIEW PETITION (C) Nos. 1524-1575 OF 2014
                                  IN
  SPECIAL LEAVE PETITION (C) NOs. 8871, 10006, 10027, 10028, 10036,
  10052, 10055, 10064, 10067, 10071, 10073, 10074, 10077, 10093,
  10105, 10108, 8293, 8360, 8402, 8405, 8468, 8493, 8518, 8545,
  8642, 8646, 8647, 8664, 8673, 8688, 8691, 8692, 8693, 8881, 8922,
  9103, 9222, 9140, 9233, 9326, 9334, 9336, 9382, 9432, 9482, 9512,
  9514, 9515, 9579, 9790, 9896 AND 9949 OF 2014

                   M/S.MDLR RESORTS P.LTD. ETC.                        Petitioner(s)

                                                  VERSUS

                   C.I.T. -II, & ORS.                                  Respondent(s)

                                              O R D E R

We have perused the Review Petitions and record of the Special Leave Petitions and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.

The Review Petitions are, accordingly, dismissed.

.......................J. [ ANIL R. DAVE ] .......................J. [ SHIVA KIRTI SINGH ] New Delhi;

August 07, 2014.

Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.08.14 16:19:11 IST Reason:
Chamber Matter                                             SECTION IIIA

                 S U P R E M E C O U R T O F       I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 1524-1575/2014 In SLP(C) No. 8871, 10006, 10027,10028,10036,10052, 10055, 10064, 10067, 10071, 10073, 10074, 10077, 10093, 10105, 10108, 8293, 8360, 8402, 8405, 8468, 8493, 8518, 8545, 8642, 8646, 8647, 8664, 8673, 8688, 8691, 8692, 8693, 8881, 8922, 9103, 9222, 9140, 9233, 9326, 9334, 9336, 9382, 9432, 9482, 9512, 9514, 9515, 9579, 9790, 9896 AND 9949/2014/2014Diary No(s). 9949/2014/2014 M/S.MDLR RESORTS P.LTD. ETC. Petitioner(s) VERSUS C.I.T. -II, & ORS. Respondent(s) Date : 07/08/2014 These petitions were circulated today.

CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE HON’BLE MR. JUSTICE SHIVA KIRTI SINGH By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.




      (Jayant Kumar Arora)                  (Sneh Bala Mehra)
            Sr. P.A.                       Assistant Registrar

(Signed order is placed on the file)