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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Haryana - Subsection

Section 49(2) in Haryana Municipal (Regulation of Slaughter Houses) Bye-laws, 1977

(2)If any carcass or meat is removed in a vehicle, the conveyance shall be such that the meat is well ventilated but at the same time invisible. The carcass shall be hung on hooks and not dumped on the floor of the vehicle.