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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 14(2) in The Andaman and Nicobar Islands Excise Regulation, 2012

(2)The licence or permit shall be liable for cancellation if any statement made in the affidavit or any document produced with the application is found to be false or forged.