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Bombay High Court

Prabhat Sadan Properties Pvt Ltd vs Municipal Corporation Of Greater ... on 21 August, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                                              901-OSWP-356-2023.DOC




                                                                                                     Shephali



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                          WRIT PETITION NO. 356 OF 2023


                       Prabhat Sadan Properties Pvt Ltd                                    ...Petitioner
                            Versus
                       Municipal Corporation of Greater Mumbai & Ors                   ...Respondents


                       Mr Mayur Khandeparkar, with Chirag Sarawagi,i/b Tushar
                            Goradia, for the Petitioner.
                       Mr A Kumbhkoni, Senior Advocate, with Pooja Yadav, i/b Sunil
                            Sonawane, for the Respondent-MCGM.


                                                     CORAM      G.S. Patel &
                                                                Kamal Khata, JJ.

SHEPHALI DATED: 21st August 2023 SANJAY MORMARE PC:-

Digitally signed by SHEPHALI SANJAY MORMARE Date: 2023.08.21 14:35:42 +0530
1. List the mater for final disposal on Wednesday, 23rd August 2023.

(Kamal Khata, J) (G. S. Patel, J) Page 1 of 1 21st August 2023 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 07:33:05 :::