Section 13(2)(b) in Haryana Dohlidar, Butimar, Bhondedar anti Muqararidar (Vesting of Proprietary Rights) Act, 2010

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(b)the form of notice and the manner in which notices may be served under this Act;

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