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State of Rajasthan - Section

Section 4 in The Rajasthan Municipal Service Rules, 1963

4. [ Composition and strength of the service. [Substituted by Notification No. F. 10(1) LSG/56 dated 10-12-1976, Published in Rajasthan Gazette, Part IV-C dated 23-12-1976, page 553]

- The Service shall be a Municipal Gazetted Service and the strength of the Service and of each grade of posts in different categories therein shall be such as may be determined by the Government from time to time.]