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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Uttar Pradesh - Subsection

Section 111(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)to attend the meeting of the Committee and to maintain the various registers and records provided under the rules or enjoined by any directions of the State Government or the Collector under the guidance and supervision of the Chairman;