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Central Information Commission

Saurabh Shukla vs Broadcast Engineering Constulatants ... on 12 January, 2023

Author: Saroj Punhani

Bench: Saroj Punhani

                                    के   यसूचनाआयोग
                         Central Information Commission
                             बाबागंगनाथमाग , मुिनरका
                          Baba Gangnath Marg, Munirka
                          नई द ली, New Delhi - 110067


File No : CIC/BECIL/C/2021/625234

Saurabh Shukla                                           ....िशकायतकता  /Complainant
                                         VERSUS
                                          बनाम
CPIO,
Broadcasting Engineering
Consultant India Limited, RTI
Cell, BECIL BHAWAN, C-56,
A/17, Sector-62, Noida-201307,
Uttar Pradesh.                                            .... ितवादीगण /Respondent

Date of Hearing                     :    11/01/2023
Date of Decision                    :    11/01/2023

INFORMATION COMMISSIONER :               Saroj Punhani

Relevant facts emerging from complaint:

RTI application filed on            :    05/04/2021
CPIO replied on                     :    Not on record
First appeal filed on               :    05/05/2021
First Appellate Authority's order   :    Not on record
2nd Appeal/Complaint dated          :    NIL

Information sought

:

The Complainant filed an RTI application dated 05/04/2021 seeking the following information with reference to BECIL/HR/AIIMSBHOPAL/Advt.2020/38 dated:
10.12.2020:-
1
"1)-sir please update about the result of office assistant exam for aiims Bhopal conducted on 21 and 22 January 2021
2)-my roll number is - 1114330091 please tell the marks obtained by me and also tell the cut off for selected candidates in office assistant exam for aiims Bhopal"

Having not received any response from the CPIO, the complainant filed a First Appeal dated 05.05.2021. FAA's order, if any, is not available on record.

Feeling aggrieved and dissatisfied, the complainant approached the Commission with the instant Complaint.

Decision The Complainant upon receipt of the hearing notice informed the registry attached with this bench telephonically that he has received the desired information and does not wish to pursue the instant matter.

The Complaint is closed accordingly.

Saroj Punhani(सरोज पुनहािन) Information Commissioner (सू सूचना आयु ) Authenticated true copy (अिभ मािणतस यािपत ित) (C.A. Joseph) Dy. Registrar 011-26179548/ [email protected] सी. ए. जोसेफ,उप-पंजीयक दनांक / Date 2