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[Cites 0, Cited by 9] [Entire Act]

State of Gujarat - Section

Section 1 in The Gujarat Prevention of Anti-Social Activities Act, 1985

1. Short title, extent and commencement.

(1)This Act may be called the Gujarat Prevention of Anti-Social Activities Act, 1985.
(2)It extends to the whole of the State of Gujarat.
(3)It shall be deemed to have come into force on the 27th May, 1985.