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State of Jammu-Kashmir - Section

Section 5 in Jammu and Kashmir Combined Competitive Examination Rules, 2018

5. Indicating preference.

(1)A candidate shall be required to indicate in his/her application form for the Main Examination his/her order of preferences for various services/posts for which he/she would like to be considered for appointment in case he/she is recommended for appointment by the Commission.
(2)No change in preference of services once indicated by a candidate would be permitted.Explanation. - The candidate has to be very careful while indicating preferences for various services/posts. The candidate has to indicate all the services/posts in the order of preference in his/her application form. In case he/she does not give any preference for any services/posts, it will be assumed that he/she has no specific preference for those services. If he/she is not allotted to any one of the services/posts for which he/she has indicated preference, he/she shall be allotted to any of the remaining services/posts in which there are vacancies after allocation of all the candidates who can be allocated to services/posts in accordance with their preferences.