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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(ii) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(ii)the seniority inter-se of persons appointed to posts in a particular category by promotion shall follow the order in which their name have been placed in the lists prepared under sub-rule (8) of Rule 31.