Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 866] [Entire Act] State of Jharkhand - Subsection Section 866(1) in Bihar Education Code, 1961 (1)With the permission of the Director, an officer on long leave may be allowed to return to duty more than 14 days before the end of such leave.
