Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act] Union of India - Subsection Section 73(1)(b) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015 (b)for recovery of tax under this Act and under the corresponding law in force in that country.