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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(2)(b) in Rajasthan Power Sector Reforms Act, 1999

(b)the form and the manner in which and the authority before whom the oath of office and secrecy should be subscribed to the Chairperson and Members: