Madhya Pradesh High Court
Kailash Ahirwar vs The State Of Madhya Pradesh on 2 July, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-32473-2021 The High Court Of Madhya Pradesh MCRC-32473-2021 (KAILASH AHIRWAR Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 02-07-2021 Heard through Video Conferencing. Parties through their counsel. As prayed, list after a week.
(VIRENDER SINGH) JUDGE Loretta Signature Not Verified SAN Digitally signed by LORETTA RAJ Date: 2021.07.02 18:05:04 IST