Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(1)(v) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(v)when an area is irrigated unauthorisedly by breaching or cross bounding an irrigation system;