Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah on 27 February, 2023
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Item No.110
Supp. List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CM No. 767/2023 in
CPC No. 01/2010
Robkar
...Petitioner(s)
Through:
Vs
Dr. Mushtaq Ahmad Shah.
... Applicant/Respondent(s)
Through:
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
27.02.2023 Await appearance of counsel for the respondents/applicants. In the interest of justice, adjourned. List along with main on the date already fixed.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 27th,February,2023.
"Ab. Rashid"