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[Cites 2, Cited by 1]

Rajasthan High Court - Jaipur

Ghan Shyam Dass Gidwani S/O Mahadev Das ... vs Income Tax Officer on 9 September, 2021

Author: Arun Bhansali

Bench: Arun Bhansali

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 9996/2021

                                   Ghan Shyam Dass Gidwani S/o Mahadev Das Gidwani, 02, Swai
                                   Madhopur Circle, Tonk, Tonk 304001, Rajasthan.
                                                                                      ----Petitioner
                                                               Versus
                                   1.    Income Tax Officer, Ward Tonk, Malpura Gate, Kala Baba,
                                         Tonk, Rajasthan-304001
                                   2.    Pr. Commissioner Of Income Tax, Ncr Building, Bhagwan
                                         Dass Road, C-Scheme, Ashok Nagar, Statue Circle,
                                         Jaipur-302005
                                                                                  ----Respondents

For Petitioner(s) : Mr. Javed Khan.

                                   For Respondent(s)             :


                                           HON'BLE MR. JUSTICE ARUN BHANSALI
                                                          Order
                                   09/09/2021

Learned counsel for the petitioner submits that in similar nature writ petitions, notices have been issued and interim orders have been granted by Co-ordinate Benches of this court.

In view of the submissions made, issue notice. A copy of the writ petition be served on Ms. Parinitoo Jain, who may complete her instructions / file reply by the next date.

In the meanwhile, the respondent is directed not to proceed further pursuant to the notices issued to the petitioner under Section 148 of the Income Tax Act, 1961.

Connect with S.B. Civil Writ Petition No.7805/2021 (Uma Devi Gupta v. Income Tax Officer).

Office is directed to reflect the name of Ms. Parinitoo Jain as counsel appearing for the respondent in the cause list.

(ARUN BHANSALI),J 49-PRADEEP KUMAR LIMBA /686 (Downloaded on 09/09/2021 at 10:22:59 PM) Powered by TCPDF (www.tcpdf.org)