Rajasthan High Court - Jaipur
Ghan Shyam Dass Gidwani S/O Mahadev Das ... vs Income Tax Officer on 9 September, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9996/2021
Ghan Shyam Dass Gidwani S/o Mahadev Das Gidwani, 02, Swai
Madhopur Circle, Tonk, Tonk 304001, Rajasthan.
----Petitioner
Versus
1. Income Tax Officer, Ward Tonk, Malpura Gate, Kala Baba,
Tonk, Rajasthan-304001
2. Pr. Commissioner Of Income Tax, Ncr Building, Bhagwan
Dass Road, C-Scheme, Ashok Nagar, Statue Circle,
Jaipur-302005
----Respondents
For Petitioner(s) : Mr. Javed Khan.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order
09/09/2021
Learned counsel for the petitioner submits that in similar nature writ petitions, notices have been issued and interim orders have been granted by Co-ordinate Benches of this court.
In view of the submissions made, issue notice. A copy of the writ petition be served on Ms. Parinitoo Jain, who may complete her instructions / file reply by the next date.
In the meanwhile, the respondent is directed not to proceed further pursuant to the notices issued to the petitioner under Section 148 of the Income Tax Act, 1961.
Connect with S.B. Civil Writ Petition No.7805/2021 (Uma Devi Gupta v. Income Tax Officer).
Office is directed to reflect the name of Ms. Parinitoo Jain as counsel appearing for the respondent in the cause list.
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