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[Cites 0, Cited by 1] [Section 20(1)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(1)(b) in The Maharashtra Universities Act, 1994

(b)The [Finance and Accounts Officer] [These words were substituted for the words 'Finance Officer' by Maharashtra 55 of 2000, section 16(a)(i).] shall be appointed by the Management Council either by nomination or by obtaining the services of a suitable officer on deputation from the Government of India or the State Government.