Himachal Pradesh High Court
Hdfc Bank Ltd. vs . State Of H.P. And Ors. on 17 August, 2022
Bench: Sabina, Sushil Kukreja
HDFC Bank Ltd. vs. State of H.P. and Ors.
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CWP No.5030 of 2022 17.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Digvijay Singh, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
Nos.1 & 2.
r to At this stage, let notice be issued to respondent Mr. Kamal Kant Chandel, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 & 2 and seeks time to file reply.
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